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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Gujarat - Subsection

Section 28(2)(a) in The Gujarat Municipal Finance Board Act, 1979

(a)[ the honorarium, sitting fees and allowances of the Chairman and sitting fees and allowances including compensatory allowance of the members under sub-section (3) of section (6)] [Clause (a) substituted by Gujarat 1 of 1999, dated 9th March 1999.];