Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 342] [Entire Act] State of Jammu-Kashmir - Subsection Section 342(e) in Jammu and Kashmir Municipal Corporation Act, 2000 (e)undertaking such schemes or measures as may be directed from time to time for achieving the objectives of these provisions.
