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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Madhya Pradesh - Subsection

Section 55(1)(iii) in The M.P. Griha Nirman Mandal Adhiniyam, 1972

(iii)otherwise acted in contravention of any of the terms under which he is authorised to occupy such premises, or