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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Karnataka - Subsection

Section 28(1) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(1)The Secretary shall cause to be maintained such books of accounts and other registers as may be prescribed and shall prepare in the prescribed manner anannual statement of accounts.