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Delhi High Court - Orders

Mukesh Kumar vs Cbi on 4 March, 2020

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~32
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRL.REV.P. 833/2019 and CRL.M.A. 33524/2019
       MUKESH KUMAR                                    ..... Petitioner
                  Through:            Mr Saleem Ahmed, Ms Charu Dalal
                                      and Mr Amit, Advocates.
                          versus
       CBI                                              ..... Respondent
                          Through:    Mr Prasanta Varma, SPP for CBI with
                                      Mr Amrit Singh Khalsa and Ms
                                      Hiteshi Kakkar, Advocates.
       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 04.03.2020

1. The matter cannot be taken up today due to paucity of time.

2. List on 14.08.2020.

VIBHU BAKHRU, J MARCH 04, 2020 RK