Delhi High Court - Orders
Mukesh Kumar vs Cbi on 4 March, 2020
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 833/2019 and CRL.M.A. 33524/2019
MUKESH KUMAR ..... Petitioner
Through: Mr Saleem Ahmed, Ms Charu Dalal
and Mr Amit, Advocates.
versus
CBI ..... Respondent
Through: Mr Prasanta Varma, SPP for CBI with
Mr Amrit Singh Khalsa and Ms
Hiteshi Kakkar, Advocates.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 04.03.2020
1. The matter cannot be taken up today due to paucity of time.
2. List on 14.08.2020.
VIBHU BAKHRU, J MARCH 04, 2020 RK