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[Cites 0, Cited by 0] [Section 63] [Entire Act]

British India - Subsection

Section 63(1) in The North- Western Provinces And Oudh Act, 1890

(1)Notwithstanding anything 4 in section 128 of the Oudh Rent Act, 1886 (22 of 1886 ), the Board of Revenue of the North- Western Provinces and Oudh shall, for the disposal of cases under those Acts, sit in such place or places in the North- Western Provinces or Oudh as 5 the State Government] may, by notification in the Official Gazette, 6 appoint in respect to cases under either of those Acts.