Himachal Pradesh High Court
Bipan Chand vs . Amitabh Awasthi And Ors. on 24 April, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Bipan Chand Vs. Amitabh Awasthi and ors.
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COPC. No. 72 of 2023 24.04.2023 Present: Mr. Sanjeev Bhushan, Sr. Advocate, with Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. B.N. Sharma, Additional Advocate Generals, for the respondents-State.
Notice. Mr. B.N. Sharma, learned Additional Advocate General, accepts notice on behalf of the respondents and seeks time to file compliance affidavit. Be filed on or before the next date.
List on 22.05.2023.
( Satyen Vaidya ) Judge 24th April, 2023 (sushma) ::: Downloaded on - 24/04/2023 20:42:43 :::CIS