National Green Tribunal
Rajesh Kumar Saini vs The Chief Secretary State Of Rajasthan on 22 May, 2015
BEFORE THE NATIONAL GREEN TRIBUNAL, CENTRAL ZONAL BENCH,
BHOPAL
Original Application No. 128/2013 (THC) (CZ)
Rajesh Kumar Saini and Ors. Vs. State of Rajasthan & Ors.
CORAM : HON'BLE MR. JUSTICE DALIP SINGH, JUDICIAL MEMBER
HON'BLE MR. RANJAN CHATTERJEE, EXPERT MEMBER
PRESENT : Applicant : None appeared
Respondent No. 9 : Shri Nishant Goel, Adv.
RSPCB & State : Shri Sandeep Singh, Adv.
Date and Orders of the Tribunal Remarks Item No. 7 Put up on 18th August, 2015 along with O.A. No. 22nd May, 2015 127/2013 Santosh Mittal Vs. State of Rajasthan & 7 Ors.
........................................,JM (DALIP SINGH) .........................................,EM (RANJAN CHATTERJEE)