Section 1 in The Bihar Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977
1. Short title, extent and commencement.
(1)This Act may be called the Bihar Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1977.(2)It extends to the whole of the State of Bihar.(3)It shall come into force on such date as the State Government may, by notification in the official Gazette, appoint in this behalf and different dates may be appointed for different provisions of the Act and for different areas of the State.
