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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2)(b) in The Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006

(b)to prescribe the form in which records, roster register or documents are to be maintained under sub-section (1) of Section 11 by every establishment;