Section 4(1)(a) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

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State of Madhya Pradesh - Subsection

Section 4(1)(a) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

(a)[ the Joint Director of Ayurveda;] [Inserted by M. P. Act No. 14 of 1974 (w.e.f. 18-3-1974).]

(aa)[ the Deputy Director of Ayurveda;] [Renumbered vide M. P. Act No. 14 of 1974 (w.e.f. 18-3-1974).]