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[Cites 0, Cited by 0] [Section 140] [Entire Act]

NCT Delhi - Subsection

Section 140(1) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(1)No subordinate officer shall, at any time, without the permission, if such officer is subordinate to the Deputy Superintendent, of the Deputy Superintendent and,'If' any other case of the superintendent, be absent from the jail premises, "whether by" day or night.