(1)The office of the Board shall be at Mandphia, District Chittorgarh.(2)The quorum for a meeting of the Board shall be five.(3)Every meeting of the Board shall be presided over by the President and in his absence by a member to be chosen by the members present to preside for the occasion.(4)Questions arising at a meeting of the Board shall be decided by a majority of the votes of the members present there and voting and, in every case of equality of votes, the President or the person presiding shall have and exercise a casting vote.
