Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 13 in The Produce Cess Act, 1966 13. Power of inspect mills and take copies of acount.- [Omitted by Cotton, Copra and Vegetable Oils Cess (Abolition) Act, (4 of 1987), S.3 (21-3-87)].
