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Delhi High Court - Orders

Bharti Bahuguna vs Kendriya Vidyalaya Sangathan & Ors on 23 July, 2024

Author: Suresh Kumar Kait

Bench: Suresh Kumar Kait

                                    $~58 to 77
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    58
                                    +           W.P.(C) 3172/2019
                                                BHARTI BAHUGUNA                                                                       .....Petitioner
                                                                Through:

                                                                                      versus

                                                KENDRIYA VIDYALAYA SANGATHAN & ORS
                                                                                                                                   .....Respondents
                                                                                      Through:                 Mr. U.N. Singh, Advocate for KVS
                                    59
                                    +           W.P.(C) 2113/2020
                                                DURGA SHIVA KUMAR & ORS.                                                             .....Petitioners
                                                                Through:

                                                                                      versus

                                                UNION OF INDIA & ORS.                                                              .....Respondents
                                                              Through:
                                    60
                                    +           W.P.(C) 2676/2020 & CM APPL. 44100/2022
                                                ANJALI DAS & ORS                            .....Petitioners
                                                                Through: Mr. S.K. Pandey and Mr. Anshul,
                                                                         Advocates

                                                                                      versus

                                                UNION OF INDIA & ORS                                                               .....Respondents
                                                              Through:                                         Dr. Amar Nath Gupta, Mr. Santosh
                                                                                                               Kr. Sahu, Ms. Mahima Pandit, Ms.
                                                                                                               Shilpi Vats, Mr. Anand Jha and Mr.
                                                                                                               Arvind Mishra, Advocates for R-
                                                                                                               12,14 to 16
                                                                                                               Mr. Anshuman, SPC with Mr. Piyush
                                                                                                               Ahluwalia, Advocate for Respondent




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:53
                                                                                                                No. 1,2 & 3
                                    61
                                    +           W.P.(C) 9479/2020 & CM APPL. 30500/2020
                                                KENDRIYA VIDYALAYA SANGATHAN                   .....Petitioner
                                                                Through: Mr. U.N. Singh, Advocate for KVS


                                                                                      versus

                                                MS. NISHA RANI                                                                      .....Respondent
                                                                                      Through:                 Mr. Ravi Shankar Roy, Advocate
                                    62
                                    +           W.P.(C) 10278/2020 & CM APPL. 32534/2020
                                                KENDRIYA VIDYALAYA SANGATHAN                    .....Petitioner
                                                                Through: Mr. U.N. Singh, Advocate for KVS

                                                                                      versus

                                                MS.RADHIKA JOSHI                                                                    .....Respondent
                                                             Through:
                                    63
                                    +           W.P.(C) 11077/2020 & CM APPL. 34583/2020
                                                KENDRIYA VIDYALAYA SANGATHAN                    .....Petitioner
                                                                Through: Mr. U.N. Singh, Advocate for KVS

                                                                                      versus

                                                MRS.SHRADHA KASHYAP AND ORS              .....Respondents
                                                            Through: Mr. M K Bhardwaj, Mr. Maria
                                                                     Mugesh Kannan, Ms. Shreya kukreti,
                                                                     Dr. Amar Nath Gupta, Mr. Santosh
                                                                     Kumar Sahu, Mr. Ashu Malik and
                                                                     Mr. Ankur Tyagi, Advocates
                                    64
                                    +           W.P.(C) 13002/2021 & CM APPL. 40981/2021
                                                KENDRIYA VIDYALAYA SANGATHAN                    .....Petitioner
                                                                Through: Mr. U.N. Singh, Advocate for KVS
                                                                          Mr. Suresh Sharma, Advocate




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:53
                                                                                       versus

                                                SMT. SAROJ SHARMA                                                          .....Respondent
                                                              Through:
                                    65
                                    +           W.P.(C) 10818/2022
                                                SMT. INDU WAHI                                                               .....Petitioner
                                                                Through:

                                                                                      versus

                                                UNION OF INDIA AND OTHERS                  .....Respondents
                                                              Through: Mr. U.N. Singh, Advocate for KVS
                                                                       Mr. Suresh Sharma, Advocate
                                    66
                                    +           W.P.(C) 10408/2020 & CM APPL. 32971/2020
                                                KENDRIYA VIDYALAYA SANGATHAN                    .....Petitioner
                                                                Through: Mr. U.N. Singh, Advocate for KVS

                                                                                      versus

                                                MADAN LAL PANERI                                                           .....Respondent
                                                            Through:
                                    67
                                    +           W.P.(C) 748/2024
                                                RITU SINGH                                                                   .....Petitioner
                                                                                      Through:

                                                                                      versus

                                                THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
                                                & ORS.                                     ....Respondents
                                                             Through: Mr. U.N. Singh, Advocate for KVS
                                                                      Dr. Amar Nath Gupta, Mr. Santosh
                                                                      Kumar Sahu, Mr. Anand, Ms. Anisha
                                                                      Kaushik and Mr. Rajeev Kaushik,
                                                                      Advocates




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:54
                                     68
                                    +           W.P.(C) 766/2024
                                                VUTLA SUBBARAO                                                                        .....Petitioner
                                                                 Through:

                                                                                      versus

                                                THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
                                                & ORS.                                    .....Respondents
                                                             Through: Mr. U.N. Singh, Advocate for KVS
                                                                      Dr. Amar Nath Gupta, Mr. Santosh
                                                                      Kumar Sahu, Mr. Anand, Ms. Anisha
                                                                      Kaushik and Mr. Rajeev Kaushik,
                                                                      Advocates

                                    69
                                    +           W.P.(C) 8970/2024
                                                GURVINDER KAUR SANDHU                                                                 .....Petitioner
                                                                Through:

                                                                                      versus

                                                THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
                                                & ANR.                                    .....Respondents
                                                             Through: Mr. U.N. Singh, Advocate for KVS
                                                                      Dr. Amar Nath Gupta, Mr. Santosh
                                                                      Kumar Sahu, Mr. Anand, Ms. Anisha
                                                                      Kaushik and Mr. Rajeev Kaushik,
                                                                      Advocates
                                    70
                                    +           W.P.(C) 14455/2021
                                                MR. P. RAMACHANDRA REDDY & ANR.                                                      .....Petitioners
                                                                Through:

                                                                                      versus

                                                UNION OF INDIA & ORS.                                                              .....Respondents
                                                              Through:                                         Mr. U.N. Singh, Advocate for KVS




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:54
                                                                                                                Dr. Amar Nath Gupta, Mr. Santosh
                                                                                                               Kumar Sahu, Mr. Anand, Ms. Anisha
                                                                                                               Kaushik and Mr. Rajeev Kaushik,
                                                                                                               Advocates
                                    71
                                    +           W.P.(C) 1440/2022
                                                BIJAY KUMAR JHA                                                                       .....Petitioner
                                                                Through:                                       Mr. Abhishek Singh, Advocate

                                                                                      versus

                                                THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
                                                & ANR.                                    .....Respondents
                                                             Through: Mr. U.N. Singh, Advocate for KVS
                                    72
                                    +           W.P.(C) 11465/2023
                                                BHUPINDER JIT SODHI & ANR.                    .....Petitioners
                                                                Through: Dr. Amar Nath Gupta, Mr. Santosh
                                                                         Kumar Sahu, Ms. Ashita Saini, Mr.
                                                                         Krishan Harry Bir, Ms. Neha, Ms.
                                                                         Niharika, Mr. Aanand Shankar, Mr.
                                                                         Aditya and Mr. Akhil Saini,
                                                                         Advocates

                                                                                      versus

                                                THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
                                                & ANR.                                    .....Respondents
                                                             Through: Mr. U.N. Singh, Advocate for KVS
                                    73
                                    +           W.P.(C) 50/2024
                                                USHA CHOUDHARY                                                                          .....Petitioner
                                                                Through:

                                                                                      versus

                                                KENDRIYA VIDYALAY SANGATHAN THROUGH
                                                COMMISSIONER & ORS.               .....Respondents




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:54
                                                                                       Through:                 Mr. U.N. Singh, Advocate for KVS
                                    74
                                    +           W.P.(C) 12211/2023
                                                SMT.RAKESH KUMARI                                                                     .....Petitioner
                                                                Through:                                       Mr. G. Natarajan and Mr. T.N. Durga
                                                                                                               Prasad, Advocates

                                                                                      versus

                                                THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
                                                AND ANR.                                  .....Respondents
                                                             Through: Mr. U.N. Singh, Advocate for KVS
                                    75
                                    +           W.P.(C) 12991/2023 & CM APPL. 51223/2023
                                                CHANDRA CHOOR PANDEY                           .....Petitioner
                                                                Through: Ms. Anubha Dhulia, Advocate

                                                                                      versus

                                                UNION OF INDIA AND OTHERS                  .....Respondents
                                                              Through: Mr. U.N. Singh, Advocate for KVS
                                    76
                                    +           W.P.(C) 16726/2023
                                                ALOK KUMAR SHARMA & ANR.                      .....Petitioners
                                                                Through: Dr. Amar Nath Gupta, Mr. Santosh
                                                                         Kumar Sahu, Ms. Ashita Saini, Mr.
                                                                         Krishan Harry Bir, Ms. Neha, Ms.
                                                                         Niharika, Mr. Aanand Shankar, Mr.
                                                                         Aditya and Mr. Akhil Saini,
                                                                         Advocates

                                                                                      versus

                                                THE COMMISSIONER KENDRIYA VIDYALAYA SANGATHAN
                                                ORS.                                   .....Respondents
                                                             Through: Mr. U.N. Singh, Advocate for KVS
                                    77
                                    +           W.P.(C) 1373/2024




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:54
                                                 AMIN UDDIN KHAN AND ANOTHER                .....Petitioners
                                                             Through: Ms. Anubha Dhulia, Advocate for P-1
                                                                      and 2

                                                                                      versus

                                                THE COMMISSIONER, KENDRIYA VIDYALAYA
                                                SANGATHAN AND ANR                         .....Respondents
                                                             Through: Mr. U.N. Singh, Advocate for KVS



                                                CORAM:
                                                HON'BLE MR. JUSTICE SURESH KUMAR KAIT
                                                HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                                      ORDER

% 23.07.2024

1. Pursuant to order dated 24.04.2024, the chart filed by learned counsel for the respondents on 06.05.2024 is on record.

2. In view of the above, re-notify for final hearing on 17.09.2024.

SURESH KUMAR KAIT, J GIRISH KATHPALIA, J JULY 23, 2024/ry This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/07/2024 at 20:26:54