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Delhi High Court - Orders

Exemption) Yamini Manohar vs T K D Keerthi on 21 April, 2023

Author: Amit Bansal

Bench: Amit Bansal

$~22
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      CRP-IPD 4/2023, CM 48/2023 (for stay), CM 49/2023 (for
       exemption)

       YAMINI MANOHAR                             ..... PETITIONER
                   Through:            Mr. J Sai Deepak with Ms.Shraddha
                                       Chirania, Mr.Kartikey Bhatt and
                                       Mr.R. Abhishek, Advocates.

                          versus

       T K D KEERTHI                           ..... RESPONDENT
                          Through:     Mr. Kunal Khanna, Ms.Vridhi
                                       Pasricha and Mr.Prakasha Walia,
                                       Advocates.

       CORAM:
       HON'BLE MR. JUSTICE AMIT BANSAL
                          ORDER

% 21.04.2023

1. Arguments heard.

2. Judgment reserved.

3. Liberty is given to both the parties to file a two page written note of submissions within three days.

AMIT BANSAL, J.

APRIL 21, 2023 rt Signature Not Verified Digitally Signed By:AMIT BANSAL Signing Date:21.04.2023 18:49:24