Delhi High Court - Orders
Exemption) Yamini Manohar vs T K D Keerthi on 21 April, 2023
Author: Amit Bansal
Bench: Amit Bansal
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRP-IPD 4/2023, CM 48/2023 (for stay), CM 49/2023 (for
exemption)
YAMINI MANOHAR ..... PETITIONER
Through: Mr. J Sai Deepak with Ms.Shraddha
Chirania, Mr.Kartikey Bhatt and
Mr.R. Abhishek, Advocates.
versus
T K D KEERTHI ..... RESPONDENT
Through: Mr. Kunal Khanna, Ms.Vridhi
Pasricha and Mr.Prakasha Walia,
Advocates.
CORAM:
HON'BLE MR. JUSTICE AMIT BANSAL
ORDER
% 21.04.2023
1. Arguments heard.
2. Judgment reserved.
3. Liberty is given to both the parties to file a two page written note of submissions within three days.
AMIT BANSAL, J.
APRIL 21, 2023 rt Signature Not Verified Digitally Signed By:AMIT BANSAL Signing Date:21.04.2023 18:49:24