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Balaji Steel Trade vs Fludor Benin S.A on 16 July, 2024

Bench: Pamidighantam Sri Narasimha, Pankaj Mithal

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     ITEM NO.43                         COURT NO.15                  SECTION PIL-W

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Arbitration             No(s).   65/2023

         BALAJI STEEL TRADE                                           Petitioner(s)

                                                VERSUS

     FLUDOR BENIN S.A & ORS.                                         Respondent(s)

     ([TO BE TAKEN UP AT 2:00 P.M.]
      IA No. 16806/2024 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 10694/2024 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 242054/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 10695/2024 - EXEMPTION FROM FILING O.T. IA No. 242056/2023 - EXEMPTION FROM FILING O.T. IA No. 245634/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 16-07-2024 These matters were called on for hearing today.

CORAM :

HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE PANKAJ MITHAL For Petitioner(s) Mr. Tejas Karia, Adv.

Mr. Prakhar Deep, Adv.

Mr. Nishant Doshi, Adv. Mr. Nitin sharma, Adv.

Mr. S. S. Shroff, AOR For Respondent(s) Mr. Nakul Dewan, Sr. Adv.

Mr. Vijayendra Pratap Singh, Adv. Mr. Abhijnan Jha, AOR Signature Not Verified Ms. Urvashi Misra, Adv. Mr. Arnab Ray, Adv.

Mr. Siddharth Dave, Sr. Adv. Mr. Susshil Daga, Adv.

Mr. Pallav Mongia, AOR  2 Mr. Anurag Kalavatiya, Adv. Mr. Chitransh Mathur, Adv. Ms. Parul Singhal, Adv. Ms. Vidhi Thaker, Adv.

UPON hearing the counsel the Court made the following O R D E R List for disposal at 2.00P.M. on 23.08.2024.

(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH)