Section 2(2) in The National Rural Employment Guarantee (Extension To Jammu And Kashmir) Act, 2007
(2)With effect from the [date] [4th June, 2007, vide notification no. S.O. 943(E), dated 6th June, 2007] of commencement of this Act, in the principal Act, in sub-section (2) of section 1, the words "except the State of Jammu and Kashmir" shall be omitted.
