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[Cites 0, Cited by 0] [Section 132] [Entire Act]

State of Punjab - Subsection

Section 132(4) in Punjab Jail Manual, 1996

(4)The Deputy Superintendent Factory shall enter the jail manufactory sufficiently early each morning to superintend the distribution of the labour gangs, check the task sheer and verify the task done by each worker and he shall ordinarily remain inside the jail throughout the day.Note. - Quarter shall be provided for the Deputy Superintendent Factory at the jail, in which he shall reside. He shall not absent himself from his duties without the permission of Superintendent unless he is sick, in which case he shall furnish a certificate of sickness from the Medical Officer. He may absent himself for meals and other purposes at such hours and for such periods as the Superintendent may fix.The Senior Assistant Superintendent