Bombay High Court
Rabeekhan Abdullah vs Air Intelligence Unit And Anr on 1 February, 2019
Author: Prakash D. Naik
Bench: Prakash D. Naik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CRIMINAL BAIL APPLN. NO. 1820 OF 2018
Rabeekhan Abdullah ....Applicant
V/S
Air Intelligence Unit And Anr ....Respondent
Ms.Lochan Chandka i/b Mr Taraq Sayed For Applicant Francis Saldanha for Intelligence Prashant Jadhav, APP CORAM : PRAKASH D. NAIK, J DATE : 1st February, 2019 P.C. :
Heard both sides. Stand over to 07/02/2019 for passing orders.
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