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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(7) in The M.P. Bhumi Vikas Rules, 1984

(7)Projecting Signs-No projecting sign or any part of its supports or framework shall project more than 2 metres beyond the main face of the building to which such sign is attached. At every place where may pass underneath a projecting sign, an over-head clearance of at least 2.5 metres shall be maintained.