Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 24] [Entire Act] State of Rajasthan - Subsection Section 24(2) in Rajasthan Rent Control Act, 2001 (2)The provisions of Sub-secs. (2), (3) and (4) of Sec. 23 shall apply mutatis mutandis to the proceeding before [Rent Authority] [Substituted 'Rent Tribunal' by Rajasthan Act No. 33 of 2017, dated 27.9.2017] under this section.
