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Central Administrative Tribunal - Jaipur

Alok Kumar vs Central Bureau Of Investigation on 17 November, 2025

CENTRAL ADMINISTRATIVE TRIBUNAL JAIPUR Order Sheet Item no.: 7 O.A./40/2020 (JAIPUR) [ REINSTATEMENT ] Court No.: 1 No of Adjournment: 35 Order Dated: 17/11/2025 ALOK KUMAR Vs CENTRAL BUREAU OF INVESTIGATION For Applicant(s) Advocate : Shri Arihant Samadaria proxy for Shri Sunil Samadaria For Respondent(s) Advocate : Shri Rajendra Vaish Order of The Tribunal M.A No. 144/2023 M.A No. 144/2023 has been filed by the learned counsel for the respondents for taking documents on record.

M.A is allowed for the reasons taken therein.

O.A No. 40/2020

Shri Rajendra Vaish, learned counsel for the respondents states that the present OA has become infructuous and in support of the same he has filed M.A No. 144/2022 along with additional affidavit as well as OM No. 30/2022 (annexure R/1) dated 27.10.2022 which reads as below:-

"In pursuance of CBI HO Office Order No. 2258/2022, dt. 10.10.2022 in File No. DP/Pers. M2022/1835/A-10015/02/2022, dt. 10.10.2022, Shri Alok Kumar, LDC has joined his duty in CBI, ACB, Madurai, on 13.10.2022(F/N) on reinstatement as per order dt. 20.04.2022 of Hon'ble High Court of Rajasthan in CWP No. 4538/2020.
He is posted against the vacant post of LDC in this branch w.e.f. 13.10.2022."

The applicant had sought reinstatement through the present Original Application and it is evident from the above cited OM No. 30/2022, he has been reinstated and has joined the duty in CBI, ACB, Madurai on 13.10.2022.

In the light of the above, the present Original Application is disposed off infructuous.

Lok Ranjan                                                                          Ranjana Shahi
Member (A)                                                                            Member (J)
                         Digitally signed by SHIKHA GAUR



                SHIKHA

DN: C=IN, PostalCode=302015, S=RAJASTHAN, STREET= JAIPUR, L=JAIPUR, O=Personal, SERIALNUMBER= 2f14a5cdd77a36ba3bfa46a3d120caeb6caf190fe4053439f336d09f 20732b0a, OID.2.5.4.65=f5057c96e88701d1fa6d52bc32a6efe7, Phone= d53b4cc15016f138f1b65f3080cad29490c847ead913952c49760c9 GAUR 16f3dc96d, [email protected], CN= SHIKHA GAUR Reason: I am the author of this document Shikha Gaur Location:

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