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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

NCT Delhi - Subsection

Section 78(2)(ii) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

(ii)to attend the meetings of the marketing committee or its sub-committees, and take part in the discussions but shall not move any resolution or vote at any such meetings;