Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act] Greater Bengaluru City Corporation - Section 67(1)(a) in Bangalore Development Authority Act, 1976 (a)in section 2, for item (i) of sub-clause (a) of clause (7), the following item shall be substituted namely:-