Section 5(1)(c) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(c)If ratio between the population of each constituency and the number of seat allotted to it is practicable not to be throughout the panchayat area.

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