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State of Rajasthan - Section

Section 25 in The University of Rajputana (Second Amendment) Act, 1950

25. Amendment of section 31.

- For section 31 of the said Acts, the following section shall be substituted:-"31. Regulations. - The Academic Council may, subject to the approval of the Syndicate, makes regulations consistent with this Act, the Statutes and the Ordinances, providing for all matters which by this Act, the Statutes or the ordinances are to be provided for by regulations and for all other matters solely lying within its purview.