Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3E] [Entire Act] Union of India - Subsection Section 3E(4) in The Coal Mines Provident Fund And Miscellaneous Provisions (Amendment) Act, 1996 (4)The Pension Fund shall vest in and be administered by the Board in such manner as may be specified in the Pension Scheme.
