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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(1)(c) in The U.P. Avas Evam Vikas Parishad (Raising of Loans) Rules 1972

(c)in the case of every loan for which sinking fund is maintained the amount of accumulation in the sinking fund at the close of the year showing separately the amount to the credit of the fund in the year;