Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Telangana - Section Section 6 in Telangana Village Police Act, 1974 6. Authority of the Village police officer over other village officer and servants. - The village police officer shall have authority to require the Karnam and any Village servant to aid him in the discharge of his duties under this Act.
