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State of Jharkhand - Section

Section 14 in Bihar Education Code, 1961

14. Government have been pleased to decide that, on the transfer thereof to the new Directorate of Social and Youth Welfare, the posts of Divisional Social Education Organisers, District Social Education Organiser and Lady Social Education Organisers, will be re-designated as Regional Social and Youth Welfare Officers. District Social and Youth Welfare Officers and Lady Social Welfare Organisers respectively. In regard to the posts of Male Social Education Organisers in the C.D. Blocks, Government have been pleased to decide that these should be abolished according as the present incumbents thereto are absorbed in suitable posts in Education and Gram Panchayat Departments, and the work performed at present by these Social Education Organisers, distributed between the Sub-Inspectors of Schools (to be designated hereafter as Block Education Extension Officers) and the Gram Panchayat Supervisors in such a manner that the former are entrusted with the work relating only to the organisation and inspection of Social Education Centres and Public Libraries and the remaining work is entrusted to the latter. It has further been decided that, in regard to the work so entrusted to them the Sub-Inspectors of Schools (to be designated hereafter as Block Education Extension Officers) and the Gram Panchayat Supervisors will be responsible to their respective District Social and Youth Welfare Officers.