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[Cites 0, Cited by 0] [Section 273(3)] [Section 273] [Entire Act]

State of West Bengal - Subsection

Section 273(3)(b) in The West Bengal Motor Vehicles Rules, 1989

(b)produce at his own expense, the vehicle fitted with the producer for a 161 kilometres road test including a road journey solely on producer gas of not less than 80.5 kilometres over a specified test track.