Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(4) in Rajasthan Urban Land (Certification of Titles) Act, 2016 (4)The management, accounts and audit of the Fund shall be regulated by such rules as may be made by the State Government from time to time in this behalf.
