Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 3 in The Rajasthan State Road Transport Services (Development) Rules, 1965 3. Preparation of Scheme. (1)A Scheme under section 68-C of the Act will be prepared by the General Manager of the State Transport Undertaking.
