Delhi High Court - Orders
Ferid Allani vs Union Of India & Ors on 27 February, 2019
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7/2014
FERID ALLANI ..... Petitioner
Through Mr.Bobby Jain, Adv. with Mr.Vibhav
Mithal, Adv.
versus
UNION OF INDIA & ORS ..... Respondents
Through Mr.Akshay Makhija, CGSC with
Mr.Aditya Goyal, Adv. for UOI.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
ORDER
% 27.02.2019 Counsel for the petitioner seeks adjournment on the ground that the main counsel is in some personal difficulty which is not opposed by the counsel for the respondents.
At joint request, renotify on 03rd July, 2019.
SURESH KUMAR KAIT, J FEBRUARY 27, 2019 ab