Section 2(1)(a) in Telangana Land Encroachment Act, 1905

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(a)of any zamindar, poligar, mittadar, jagirdar, shrotriemdar or inamdar or any person claiming through or holding under any of them, or

Legal Document View