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Bombay Presidency - Section

Section 22 in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

22. Remand home routine.

- Daily routine of the remand home including the hours of rising, school room instructions, and practical training, domestic work, meals, recreation, interview hours and retiring hours, etc., shall be in accordance with a scheme approved from time to time by the [Managing Committee.] [Substituted by G. N. of 20.12.1957.] A copy of the daily routine shall be posted in the office of the Superintendent. Any substantial deviation in the daily routine shall be entered in the Log Book. [* * *] [Deleted by G. N. of 20.12.1957.]