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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(6) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(6)Notwithstanding anything contained in Regulations 3(3) and 3(4), the Commission may at any time direct the licensee to substitute a Member of the Forum with another person, as per the composition and qualification provided in Regulation 3(3), if in the opinion of the Commission such substitution is necessary for the proper discharge of the functions of the Forum.