Patna High Court - Orders
Sc/St Association vs The State Of Bihar on 18 September, 2023
Author: Madhuresh Prasad
Bench: Madhuresh Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.4811 of 2023
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SC/ST Association & Anr.
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Ms.Ritika Rani, Adv.
For the State : Mr.Sheo Shankar Prasad (SC8)
For the BPSC : Mr. Kaushal Kumar Jha, Sr. Adv.
Mr. Amish Kumar, Adv.
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CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
ORAL ORDER
6 18-09-2023Learned counsel for the petitioners, learned counsel for the BPSC and learned counsel for the State are present.
2. As prayed for on behalf of the petitioners, the matter is adjourned to be taken up on 25-09-2023.
(Madhuresh Prasad, J) shyambihari/-
U