Section 19(2) in The M.P. Rajya Matsya Vikas Nigam Adhiniyam, 1979
(2)The State Government may guarantee the bonds and debentures and other securities issued under clause (a) of sub-section (1) and the loans and deposits raised by the Nigam under clause (b) of sub-section (1) as to the repayment of principal and payment of interest thereon and incidental charges.
