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[Cites 0, Cited by 0] [Section 73S] [Entire Act]

State of Maharashtra - Subsection

Section 73S(2) in Maharashtra Factories Rules, 1963

(2)It shall also include information on the quality and quantity of gaseous wastes discharged through the stacks or other openings and arrangements such as provision of scrubbers, cylone separators, electrostatic precipitators or similar such arrangements made for controlling pollution of the environment.