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[Cites 0, Cited by 0] [Section 567] [Entire Act]

Union of India - Subsection

Section 567(a) in The Companies Act, 1956

(a)a list showing the names, addresses and occupations of all persons who on a day named in the list, not being more than six clear days before the day of registration, were members of the company, with the addition of the shares or stock held by them respectively, distinguishing, in cases where the shares are numbered, each share by its number;