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[Cites 0, Cited by 2010] [Entire Act]

Union of India - Section

Section 281 in The Indian Penal Code, 1860

281. Exhibition of false light, mark or buoy.—

Whoever exhibits any false light, mark or buoy, intending or knowing it to be likely that such exhibition will mislead any navigator, shall be punished with imprisonment of either description for a term which may extend to seven years, or with fine, or with both.