Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Himachal Pradesh - Subsection

Section 31(1) in Himachal Pradesh Societies Registration Act, 2006

(1)If any judgment is passed against any officer or member of the registered Society, such judgment shall not be enforced against the property, moveable or immoveable, or against the body, of such officer, but against the property of the registered Society.