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[Cites 0, Cited by 0] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(7) in The Finance Act, 2017

(7)The provisions of this section shall not apply to a non-resident who does not have permanent establishment in India.Explanation.-For the purposes of this sub-section, the expression "permanent establishment" includes a fixed place of business through which the business of the enterprise is wholly or partly carried on.'.