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State of Madhya Pradesh - Section

Section 9 in The M.P. Homoeopathy Council (General) Rules, 1976

9.

At the Executive Committee meeting presence of 3 members and at other committee meetings the presence of one member for a 3 members committee, 2 members for a 4 to 6 members committee and 3 members for 7 to 9 members committee shall form a quorum.