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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(1) in The Gujarat Medicare Service Persons And Medicare Service Institutions (Prevention Of Violence And Damage Or Loss Of Property) Act, 2012

(1)The Government or any person authorised by the Government by general or special order in this behalf may cither before or after the institution of the proceedings, compound an offence punishable by or under this Act.