Jammu & Kashmir High Court - Srinagar Bench
Ut Of Jk Th. Sho P/S Acb Baramulla vs Ishfaq Ahmad Zargar And Ors on 7 April, 2023
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
S. No. 68
Supp. Cause List
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
Crl R No. 11/2023
CrlM No. 327/2023
UT of JK Th. SHO P/S ACB Baramulla ...Appellant/Petitioner(s)
Through: None
Vs.
Ishfaq Ahmad Zargar and Ors. ...Respondent(s)
Through: None
CORAM:
HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
07.04.2023 Await appearance of counsel for the parties. Adjourned.
List on 10th April, 2023.
(JAVED IQBAL WANI) JUDGE SRINAGAR 07.04.2023 Sakeena