Madhya Pradesh High Court
The State Of Madhya Pradesh vs Dannu @ Deendayal Kumhar on 27 June, 2023
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6173 of 2023 (THE STATE OF MADHYA PRADESH Vs DANNU @ DEENDAYAL KUMHAR) Dated : 27-06-2023 Shri S.K. Kashyap - Govt. Advocate for the appellant / State.
Record of the Court below be requisitioned. List along with the record.
(SUJOY PAUL) (ACHAL KUMAR PALIWAL)
JUDGE JUDGE
sarathe
Signature Not Verified
Signed by: NAVEEN KUMAR
SARATHE
Signing time: 6/28/2023
4:31:26 PM