Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Calcutta High Court

Virgin Creation vs Icici Bank Ltd & Anr on 8 December, 2023

OCD-5
                                ORDER SHEET

                    IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                              ORIGINAL SIDE
                           [Commercial Division]

                                 CS/71/2018

                              VIRGIN CREATION
                                     VS
                           ICICI BANK LTD & ANR

     BEFORE:
     The Hon'ble JUSTICE KRISHNA RAO

Date : December 8, 2023.

Appearance:

Ms. Muskan Bangani, Adv.
... for the plaintiff Ms. Akansha Chopra, Adv.
... for the defendants The Court: Ms. Muskan Bangani, learned advocate is appearing for the plaintiff and Ms. Akansha Chopra, learned advocate is appearing for the defendants.
The defendants have filed affidavit of documents, statement of truth in terms of the provision of the Commercial Courts Act after serving copy to the counsel for the plaintiff. Let the same be kept with the record.
Counsel for the respective parties pray for time for exchange of suggested issues.
For the interest of justice, the case is adjourned. Let the matter appear on 20th December, 2023 for framing of issues. In the meantime the parties are directed to exchange their suggested issues.
(KRISHNA RAO, J.) RS