Calcutta High Court
Virgin Creation vs Icici Bank Ltd & Anr on 8 December, 2023
OCD-5
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[Commercial Division]
CS/71/2018
VIRGIN CREATION
VS
ICICI BANK LTD & ANR
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : December 8, 2023.
Appearance:
Ms. Muskan Bangani, Adv.
... for the plaintiff Ms. Akansha Chopra, Adv.
... for the defendants The Court: Ms. Muskan Bangani, learned advocate is appearing for the plaintiff and Ms. Akansha Chopra, learned advocate is appearing for the defendants.
The defendants have filed affidavit of documents, statement of truth in terms of the provision of the Commercial Courts Act after serving copy to the counsel for the plaintiff. Let the same be kept with the record.
Counsel for the respective parties pray for time for exchange of suggested issues.
For the interest of justice, the case is adjourned. Let the matter appear on 20th December, 2023 for framing of issues. In the meantime the parties are directed to exchange their suggested issues.
(KRISHNA RAO, J.) RS